Smt. Sumanbai Gopal Kale vs Madhukar Rajarm Pethe ( Deceased)
2024 Latest Caselaw 3433 Bom

Bombay High Court

Smt. Sumanbai Gopal Kale vs Madhukar Rajarm Pethe ( Deceased) on 5 February, 2024

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                                                              8 - WP 559 OF 1997.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION
                        WRIT PETITION NO. 559 OF 1997

Smt. Sumanbai Gopal Kale                                ...Petitioner

          VERSUS

Madhukar Rajarm Pethe ( Deceased)
Thr. His legal heirs
Mrs.Mangala Madhukar Pethe & Ors.                       ...Respondents

Mr.S.M.Gorwadkar for the Petitioner.

Mr.Aditya A. Joshi i/b. Ms.Shruti Tulpule for the Respondents.

                                         CORAM: RAJESH S. PATIL, J.

                                         DATE    : 5 FEBRUARY, 2024

P.C. :-

By consent, the matter is fixed for final hearing on 4 March,

2024 at 2.30 p.m.

2. The parties to file a short synopsis, proposition of law and

the judgments on which they rely upon within a period of two

weeks from today.

[RAJESH S. PATIL, J.]