Citation : 2024 Latest Caselaw 3285 Bom
Judgement Date : 2 February, 2024
Board Sr.No.:-902
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6256 OF 2022
M/s. Jagruti Foundation, Pune ....PETITIONER
V/S
The State Of Maharashtra And Ors ....RESPONDENT
WITH WRIT PETITION NO. 9694 OF 2022
Sanjay Modak Education Society ....PETITIONER V/S The State Of Maharashtra Thru The Secretary,....RESPONDENT Higher And Technical Edu. Dept. And Ors
Mr. Prathamesh Bhargude a/w Mr. Sumit Sonare & Mr. Sharad Dhore for Petitioner in WP/6256/2022,
Mr. Nagesh Y. Chavan for Petitioner in WP/9694/2022, Mr. N.C. Walimbe, Addl. G.P. a/w Ms. Kavita N. Solunke, AGP a/w Mr. N.K. Rajpurohit, AGP for Respondent-State, Mr. Rajendra Ambule for Respondent Nos. 4 & 5 in WP/6256/2022 and R. No. 3 in WP/9694/2022, Mr. Ajit Anekar a/w Mr. Anuj Bhatta i/b Auris Legal for R. No.7 in WP/6256/2022 and R. No. 5 in WP/9694/2022, Mr. Nitin S. Dhumal, Advocate for R. No.8 in WP/6256/2022 and for R. No.6 in WP/9694/2022
CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR &
HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 2nd February, 2024 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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