Taro Vazirani And 2 Ors vs Anup Karnani
2024 Latest Caselaw 3280 Bom

Bombay High Court

Taro Vazirani And 2 Ors vs Anup Karnani on 2 February, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1                                       6 ial 27061-22 in comex 1-22 with 8 ial 41044-22-os.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION

                            INTERIM APPLICATION (L) NO.27061 OF 2022
                                              IN
                         COMMERCIAL EXECUTION APPLICATION NO.1 OF 2022

  Bipin Vazirani                                              ... Plaintiff/Applicant
        Vs.
 V. Raheja Design Construction
 Private Limited                                              ... Defendant/Respondent
                                                               / Judgment debtor
                                       AND
                     INTERIM APPLICATION (L) NO.41044 OF 2022
                                        IN
               COMMERCIAL EXECUTION APPLICATION (L) NO.41041 OF 2022

 Taro Vazirani and ors.                                       ... Plaintiffs/Applicants
       Vs.
 Anup Karnani                                                 ... Defendant/Respondent
                                                                 / Judgment debtor
                                    -------
 Mr. Akash Agarwal i/by M/s ABH Law LLP, Advocate                                          for    the
 Plaintiffs/Applicants.
 None for the Defendants/Respondents/Judgment debtors.
                                  -------
                               CORAM :      ABHAY AHUJA, J.

                               DATE :       02 FEBRUARY, 2024.
 P.C. :

1. Mr. Akash Agarwal, learned counsel appears for the Applicants and

submits that the judgment debtors have been served and despite the same,

none is appearing. Learned counsel seeks to file affidavit of service in this

regard.

2. Accordingly, list on 13th February, 2024.

                                                            (ABHAY AHUJA, J.)



     Priya R. Soparkar                                                                           1 of 1