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Smt. Jyoti Dipak Kapde And Other vs Rashtra Sant Tukdoji Maharaj Nagpur ...
2024 Latest Caselaw 24615 Bom

Citation : 2024 Latest Caselaw 24615 Bom
Judgement Date : 21 August, 2024

Bombay High Court

Smt. Jyoti Dipak Kapde And Other vs Rashtra Sant Tukdoji Maharaj Nagpur ... on 21 August, 2024

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

                                                                 1                          939wp1563.24.odt


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH, NAGPUR
                                              WRIT PETITION NO.1563 of 2024
                          Jyoti Deepak Kapade and others Vs. Rashtra Sant Tukdoji Maharaj Nagpur
                                               University, Nagpur and others

                     Office Notes, Office Memoranda of Coram,
                     appearances, Court's orders of directions           Court's or Judge's order
                     and Registrar's orders.
                              Mr. M.M. Sudame, Senior Advocate assisted by Mr. A.M Sudame, Advocate for
                              petitioners.
                              Mr. S.S.Ghate, Advocate for respondent nos.1 and 2.
                              Mr. N.S.Rao, AGP for respondent no.6.


                             CORAM : NITIN W. SAMBRE & ABHAY J. MANTRI, JJ.

DATE : AUGUST 21, 2024.

We request Mr. M.M. Sudame, learned Senior Counsel to assist this

Court on the issue of the judgment delivered by the Apex Court so also

the referral Judge of the Bombay High Court on the issue of making

reservations for Scheduled Castes and Scheduled Tribes in the matters

of promotion.

2. Stand over to 4th September, 2024.

(ABHAY J. MANTRI, J.) (NITIN W. SAMBRE, J.)

Mukund Ambulkar

Signed by: Ambulkar (MLA) Designation: PS To Honourable Judge Date: 21/08/2024 18:20:03

 
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