M/S. Total Print Solution Pvt. Ltd. And ... vs Ranjeet Ramesh Kushwaha
2024 Latest Caselaw 24558 Bom

Bombay High Court

M/S. Total Print Solution Pvt. Ltd. And ... vs Ranjeet Ramesh Kushwaha on 20 August, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

                                                                                    34-FA-300-2024.doc


                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  CIVIL APPELLATE JURISDICTION

                                                   FIRST APPEAL NO.300 OF 2024.

                             M/S. Total Print Solution Pvt. Ltd. And Anr.           ...Appellants.
                                     Versus
                             Ranjeet Ramesh Kushwaha                                ...Respondents.

                                                            ------------
                             Mr. Ajay R. Khairnar for the Appellants.
                             Ms. Divya Wadekar for the Respondents.
                                                            ------------

                                                         Coram :    Sharmila U. Deshmukh, J.

Date : 20th August, 2024.

P. C. :

1. Learned counsel for the appellant seeks stay of the impugned

Judgment. However there is no Interim Application filed for stay.

2. Hence no order.

[Sharmila U. Deshmukh, J.]

rsk 1 of 1 Signed by: Rajeshwari S. Karve Designation: PA To Honourable Judge Date: 22/08/2024 13:13:34