The Ex. Engineer, M.P. Div. O.Bad ... vs Babu Namdeo Bhillare Died Thr Lrs ...
2024 Latest Caselaw 24557 Bom

Bombay High Court

The Ex. Engineer, M.P. Div. O.Bad ... vs Babu Namdeo Bhillare Died Thr Lrs ... on 20 August, 2024

2024:BHC-AUG:18776
                                            (1)                      973-ca-13132-2023-stay.odt



                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                BENCH AT AURANGABAD

                               CIVIL APPLICATION NO. 13132 OF 2023
                                        IN FAST/30819/2023

                     THE EX. ENGINEER, M.P. DIV. O.BAD PRESENTLY
                       KNOW AS THE EX. ENGINEER O.BAD M. P. DIV.
                                         OSMANABAD
                                              VS
                  BABU NAMDEO BHILLARE DIED THR LRS RUKMINBAI
                                  BABU BHILLARE AND ORS
                                              ...
               Mrs. Vaishali S. Swami h/f Mr. Mahesh Chandrashekhar Swami,
               Advocate for Applicant.
               Mr. S. B. Jadhav, AGP for Respondents-State.
                                              ...

                                          CORAM : S. G. CHAPALGAONKAR, J.

DATED : 20th AUGUST, 2024. P.C.:-

1. Heard the learned Advocate appearing for the applicant.

2. There shall be ad-interim stay to the judgment and award under Appeal subject to condition that applicant deposits entire awarded amount with the Registry of this Court within a period of eight weeks from today. Non-deposit of awarded amount shall entail automatic vacation of interim stay without further reference to this Court.

3. Civil Application is disposed of.

(S. G. CHAPALGAONKAR) JUDGE Devendra/August-2024