Nitin Dinkar Kharche vs Sau Shweta Nitin Kharche
2024 Latest Caselaw 24550 Bom

Bombay High Court

Nitin Dinkar Kharche vs Sau Shweta Nitin Kharche on 20 August, 2024

Author: G. A. Sanap

Bench: G. A. Sanap

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                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             NAGPUR BENCH, NAGPUR

                                                    WRIT PETITION NO.662 OF 2024

                                (Nitin Dinkar Kharche Vs. Sau. Shweta Nitin Kharche and others)

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                 Office Notes, Office Memoramda of Coram,
                 appearances, Court's orders of directions                                       Court's or Judge's orders.
                 and Registrar's Orders.
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                                        Mr. Deepak S. Patil, Advocate for Petitioner.

                                        CORAM: G. A. SANAP, J.

DATE: 20th AUGUST, 2024.

Issue notice to the respondents, returnable within four weeks.

2. In the meantime, subject to deposit of 50% of the amount of maintenance as per the interim order dated 06.05.2024 passed by the learned Judge, Family Court, Akola, within four weeks, there shall be stay to the impugned judgment, till next date.

(G. A. SANAP, J.)

NSN

Signed by: Mr. N.S. Nikhare Designation: PA To Honourable Judge Date: 20/08/2024 18:06:33