Vikas Baban Paygude And Anr vs The State Of Maharashtra
2024 Latest Caselaw 24532 Bom

Citation : 2024 Latest Caselaw 24532 Bom
Judgement Date : 20 August, 2024

Bombay High Court

Vikas Baban Paygude And Anr vs The State Of Maharashtra on 20 August, 2024

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                                Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 417 OF 2019

 Vikas Baban Paygude And Anr                            ....APPELLANT
             V/S
 The State Of Maharashtra                             ....RESPONDENT

Mr. Umesh Pawar a/w Mr. Sagar R. Sonawane for Appellant. Mr.J.P. Yagnik, APP for the State.

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE & HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE, JJ DATE : 20th August, 2024 P.C. :