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Rahul Rajkumar Bajaj vs Rahul Leekha And Ors
2024 Latest Caselaw 24516 Bom

Citation : 2024 Latest Caselaw 24516 Bom
Judgement Date : 20 August, 2024

Bombay High Court

Rahul Rajkumar Bajaj vs Rahul Leekha And Ors on 20 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                   22-INPT-11-2024.doc


                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          IN ITS INSOLVENCY JURISDICTION

                                            INSOLVENCY PETITION NO.11 OF 2024


                      RAHUL LEEKHA AND ANR                   )... DEBTORS

                      EXPARTE :
                      RAHUL RAJKUMAR BAJAJ                    )...PETITIONING CREDITOR

                      Ms.K.S. Lalwani, Advocate for the Petitioning Creditor.
                      Ms.M.R. Parkar, Insolvency Registrar is present.

                                                    CORAM    :      ABHAY AHUJA, J.
                                                    DATE     :      20th AUGUST 2024

                      P.C. :


1. The application for substituted service on affidavit is not on

board. It is taken on board.

2. Ms.Lalwani, learned Counsel, appears for the Petitioning creditor Digitally signed by ARTI ARTI VILAS VILAS KHATATE KHATATE Date:

and submits that the Judgment debtor no.3 is avoiding service although 2024.08.21 21:02:38 +0530

the Judgment debtors no.1 and 2 have already been served on 16 th July

2024, and therefore this Court, in view of the affidavit dated 1 st August

2024, permit substituted service upon the said Judgment debtor, by

publishing in the two newspapers, as requested for in paragraph 5 of

the said affidavit.

22-INPT-11-2024.doc

3. Having heard the learned Counsel and having considered her

submissions, this Court permits the Petitioning creditor to serve the

Judgment debtor no.3 by substituted service, as requested for in

paragraph 5 of the affidavit dated 1st August 2024 and file an

appropriate affidavit of service after the said publication.

4. List on 15th October 2024.

(ABHAY AHUJA, J.)

 
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