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Sarthak S/O Digambar Gite (Minor), U/G ... vs The State Of Maha., Dept. Of Tribal ...
2024 Latest Caselaw 24385 Bom

Citation : 2024 Latest Caselaw 24385 Bom
Judgement Date : 19 August, 2024

Bombay High Court

Sarthak S/O Digambar Gite (Minor), U/G ... vs The State Of Maha., Dept. Of Tribal ... on 19 August, 2024

Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5202 OF 2023
                              In
                        STAMP NO. OF

 Sarthak S/o Digambar Gite (minor), U/g Of    ....PETITIONER
 Father, Viz., Digambar S/o Dattatray Gite
              V/S
 The State Of Maha., Dept. Of Tribal       ....RESPONDENT

Development , Mumbai Thr. Its Secretary And Anr.

ASHISH PRAKASH CHAWARE for Petitioner NAHUSH S. KHUBALKAR for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE SMT. JUSTICE M. S. JAWALKAR, JJ DATE : 19th August, 2024 P.C. :

Shri S.C.Yeramwar Adv. for the petitioner. Shri N.S.Khubalkar Adv. for R-3. Shri V.A.Thakare AGP for R-1 & 2. CLOSED FOR THE JUDGMENT/ORDERS.

( FOR REGISTRAR JUDICIAL )

 
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