Rajesh Rajendra Tharoor vs State Of Maharashtra
2024 Latest Caselaw 24357 Bom

Bombay High Court

Rajesh Rajendra Tharoor vs State Of Maharashtra on 19 August, 2024

Author: Prithviraj K. Chavan

Bench: Revati Mohite Dere, Prithviraj K. Chavan

                                                                  45-IA-2031-2024.doc


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CRIMINAL APPELLATE JURISDICTION

                           INTERIM APPLICATION NO. 2031 OF 2024
                                           IN
                             CRIMINAL APPEAL NO. 517 OF 2024
                                          WITH
                             CRIMINAL APPEAL NO. 517 OF 2024


            Babita Jaggusingh Labhana              ... Applicant/
                                                    Appellant
                      Versus
            The State of Maharashtra               ... Respondent

                                          WITH
                             CRIMINAL APPEAL NO. 518 OF 2024
                                          WITH
                           INTERIM APPLICATION NO. 2032 OF 2024
                                           IN
                             CRIMINAL APPEAL NO. 518 OF 2024


            Priya Vijaykumar Ailani                ... Appellant/
                                                     Applicant
                      Versus
            The State of Maharashtra               ... Respondent

                                          WITH
                             CRIMINAL APPEAL NO. 519 OF 2024
                                          WITH
                           INTERIM APPLICATION NO. 2033 OF 2024
                                           IN
                             CRIMINAL APPEAL NO. 519 OF 2024


SQ Pathan                                                                               1/2



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                                                                             45-IA-2031-2024.doc




            Rajesh Rajendra Tharoor                          ... Appellant/
                                                               Applicant
                          Versus
            The State of Maharashtra                         ... Respondent


             Mr. S. S. Sawalkar for the Applicants/Appellants

            Ms. Gauri S. Rao, A.P.P for the Respondent-State


                                               CORAM : REVATI MOHITE DERE &
                                                      PRITHVIRAJ K. CHAVAN, JJ.

MONDAY, 19th AUGUST 2024

P.C :

1 Learned A.P.P seeks time to go through the judgment

and order of conviction. On her request, stand over to 26th

August 2024.

PRITHVIRAJ K. CHAVAN, J. REVATI MOHITE DERE, J.