Union Of India Through The General ... vs Navnath Baburao Ban
2024 Latest Caselaw 24300 Bom

Bombay High Court

Union Of India Through The General ... vs Navnath Baburao Ban on 16 August, 2024

                                 -1-
                                                       ca8650.24.odt

         IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                     BENCH AT AURANGABAD

            1006 CIVIL APPLICATION NO. 8650 OF 2024
                       IN FAST/14435/2024

Union of India
Through The General Manager Central Railway
& others                                              .. Applicants

versus

Navnath Baburao Ban                                   .....Respondent

Mr. A. G. Talhar, Advocate for the Applicants.

                              CORAM : S. G. CHAPALGAONKAR, J.

DATE :16th AUGUST, 2024. PER COURT :

1. Heard.

2. Issue notice to the Respondents, returnable on 11.11.2024.

( S. G. CHAPALGAONKAR) Judge

dyb

ca8650.24.odt

IN THE HIGH COURT OF JUDICATURE OF BOMBAY BENCH AT AURANGABAD

1006 CIVIL APPLICATION NO. 8651 OF 2024 IN FAST/14435/2024

Union of India Through The General Manager Central Railway & others .. Applicants

versus

Navnath Baburao Ban .....Respondent

Mr. A. G. Talhar, Advocate for the Applicants.

CORAM : S. G. CHAPALGAONKAR, J. DATE :16th AUGUST, 2024. PER COURT :

1. Heard.

2. Issue notice to the Respondents, returnable on 11.11.2024.

3. There shall be ad-interim stay to the judgment and award under appeal subject to condition that the Applicant deposits entire awarded amount with the Registry of this Court within a period of 12 weeks from today.

( S. G. CHAPALGAONKAR) Judge

dyb