M/S Swami Krupa Developers vs Ravindra Pilankar
2024 Latest Caselaw 24202 Bom

Bombay High Court

M/S Swami Krupa Developers vs Ravindra Pilankar on 16 August, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

                                                                                             FA 571-12.doc



                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                      CIVIL APPELLATE JURISDICTION

                                                    FIRST APPEAL NO. 571 OF 2012

                             M/s. Swami Krupa Developers.                               ...Appellant.
                                    Versus
                             Ravindra Pilankar.                                         ...Respondent.

                                                               ------------
                             Mr. Atul Singh for the Appellant.
                             Mr. Vindu Prakash Pandey for the Respondent.
                                                               ------------

                                                            Coram :    Sharmila U. Deshmukh, J.

Date : August 16, 2024.

P. C. :

1. Not on board. Upon mentioning, taken on production board.

2. Learned counsel appearing for the Respondent seeks recall of the order dated 8th August 2024 reserving the appeal for judgment.

He submits that his junior present on that date did not make proper submissions and thus the matter was closed for judgment. He requests that the order dated 8th August 2024 may be recalled and he may be permitted to advance arguments. Learned counsel appearing for the Appellant does not oppose the request.

3. In view of the above, order dated 8th August 2024 reserving the appeal for judgment stands recalled.

4. Stand over to 22nd August 2024 under the caption "Part heard".

[Sharmila U. Deshmukh, J.]

Patil-SR 1 of 1 Signed by: Sachin R. Patil Designation: PS To Honourable Judge Date: 17/08/2024 12:50:58