Monirul Kaji And 5 Others vs M. V. Brahmaputra Dolphin And Another
2024 Latest Caselaw 23990 Bom

Bombay High Court

Monirul Kaji And 5 Others vs M. V. Brahmaputra Dolphin And Another on 14 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                912-COMAS-80-2021.doc


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                    COMMERCIAL ADMIRALTY SUIT NO. 80 OF 2021

                    MONIRUL KAJI AND OTHERS                                 )...PLAINTIFF
                             V/s.
                    M. V. BRAHMAPUTRA DOLPHIN AND ANOTHER )...DEFENDANTS

                    Ms.Sutapa Saha, Advocate for the Plaintiff.
                    None for the Defendants.

                                                  CORAM      :     ABHAY AHUJA, J.

                                                  DATE       :     14th AUGUST 2024

                    P.C. :

1. Ms.Saha, learned Counsel, appears for the Plaintiff and seeks

some more time to take out an application seeking summary judgment

in the suit, submitting that some of the seafarers are on ships and she is

yet to receive instructions from them.

2. At her request, list on 3rd October 2024.

(ABHAY AHUJA, J.)

VILAS KHATATE