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Viacom18 Media Private Limited vs Mx Media And Entertainment Pte Ltd
2024 Latest Caselaw 23790 Bom

Citation : 2024 Latest Caselaw 23790 Bom
Judgement Date : 13 August, 2024

Bombay High Court

Viacom18 Media Private Limited vs Mx Media And Entertainment Pte Ltd on 13 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                              2-SJ-2-2024.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS COMMERCIAL DIVISION

                  SUMMONS FOR JUDGMENT NO. 2 OF 2024
                                 IN
                 COMMERCIAL SUMMARY SUIT NO. 45 OF 2023

 Viacom18 Media Private Limited              ... Plaintiff

                  V/s.

 MX Media and Entertainment Pte. Ltd.        ... Defendant

                                   WITH
                 INTERIM APPLICATION (L) NO. 16488 OF 2023
                                    IN
                 COMMERCIAL SUMMARY SUIT NO. 45 OF 2023

 Mr. Rashmin Khandekar instructed by Anand & Naik Co. for the
 Plaintiff.
 Mr. Rishi Murarka alongwith Mr. Kunal Naik and Mr. Ankush
 Bharadwaj, Advocate for the Defendant.
 Mr. Himanshu Chaudhary, representative of the Defendant.

                                 CORAM       :       ABHAY AHUJA, J.
                                 DATE        :       13 AUGUST, 2024

 P.C. :


1. Both the learned Counsel appearing for the parties submit

that there is a new undertaking dated 13th August 2024 entered

between the parties replacing/superseding the earlier undertaking

whereby the Defendant has undertaken to conclude the sale of assets

by 15th September 2024 and that the said undertaking reflects the

2-SJ-2-2024.doc

present understanding between the parties. The undertaking is taken

on record and marked 'A-1' for the purposes of identification. The said

undertaking will now govern the arrangement between the parties

substituting the earlier undertaking and is accepted as an undertaking

to this Court.

2. List on 18th September 2024 under the caption 'for

compliance'.

(ABHAY AHUJA, J.)

 
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