The Executive Engineer Majalgaon Canal ... vs Rangarao Devrao Magar Died Through Lrs ...
2024 Latest Caselaw 23733 Bom

Bombay High Court

The Executive Engineer Majalgaon Canal ... vs Rangarao Devrao Magar Died Through Lrs ... on 12 August, 2024

                                  {1}
                                                         50 sr.. stay.odt

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD


               CIVIL APPLICATION NO. 3140 OF 2024
                       IN FAST/35348/2023

    THE EXECUTIVE ENGINEER MAJALGAON CANAL DIVISION
                                            ....Applicant
                        VERSUS

  RANGARAO DEVRAO MAGAR DIED THROUGH LRS LAXMIBAI
             RANGARAO MAGAR AND ANR
                                      .....Respondent

                                  .....
Advocate for Applicant : Mr. Narwade Vinayak P

                          CORAM : S.G. CHAPALGAONKAR, J.

                            DATE : 12 AUGUST, 2024.

ORDER :

-

Heard.

Issue notice to respondents returnable on 7th October, 2024. There shall be ad-interim stay to the impugned judgment and award subject to condition that the applicant deposits the entire amount awarded within a period of eight weeks with the Registry of this Court.

[S.G. CHAPALGAONKAR] JUDGE

grt/-