Maharashtra State Road Development ... vs Plus Bksp Toll Ltd
2024 Latest Caselaw 23687 Bom

Bombay High Court

Maharashtra State Road Development ... vs Plus Bksp Toll Ltd on 12 August, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                                                                        2-os-comapl-16495-2022.doc

Vinaa Khadpe
  (P.S.)
                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION
                                IN ITS COMMERCIAL DIVISION

                      COMMERCIAL APPEAL (L) NO. 16495 OF 2022
                                        IN
                   COMMERCIAL ARBITRATION PETITION NO.371 OF 2017

           Plus BKSP Toll Ltd.                                       .. Applicant
           In the matter between :
           Maharashtra State Road Development
           Corporation Limited                                       .. Petitioner
                      Versus
           Plus BKSP Toll Ltd.                                       .. Respondent
                                         WITH

                        COMMERCIAL APPEAL NO. 105 OF 2023
                                        IN
                   COMMERCIAL ARBITRATION PETITION NO.371 OF 2017
                                       WITH
                      INTERIM APPLICATION (L) NO.3221 OF 2024

           Maharashtra State Road Development
           Corporation Limited                              .. Petitioner
                      Versus
           Plus BKSP Toll Ltd.                              .. Respondent
                                       ....................
            Mr. Aspi Chinoy, Senior Advocate a/w Mr. Rajiv Kumar, Senior
              Advocate, Mr. Kirtidev G. Munshi, Mr. J. Kapadia, Mr. Tapan
              Agrawal, Mr. Keshav K. Tripathi and Ms. Jui Parekh, Advocates i/b.
              Little & Co. for the Applicant in COMAP/105/2023 and for the
              Respondent in COMAPL/16495/2022.
            Mr. Zal Andhyarujina, Senior Advocate a/w Mr. Prithvi Sidhu with
             Ms. Sunaina Sharma, Mr. Yakshay Cheeda with Ms. Ishani
             Khanvilkar, Advocates i/b. SSB Legal & Advisory for the Petitioner
             in COMAPL/16495/2022 and for the Respondent in
             COMAP/105/2023.
                                               ...................

                                              CORAM : A.S. CHANDURKAR &
                                                      RAJESH S. PATIL, JJ.

                                              DATE          : 12 AUGUST 2024


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2-os-comapl-16495-2022.doc

P.C.:

1. The submissions of the learned counsel for the parties have

been heard.

2. Written submissions, if any, be filed within one week from

today.

3. The judgment is reserved.

[ RAJESH S. PATIL, J. ] [ A.S. CHANDURKAR , J. ]

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