Khusruddin Ansari vs State Of Maharashtra And Ors
2024 Latest Caselaw 23673 Bom

Bombay High Court

Khusruddin Ansari vs State Of Maharashtra And Ors on 12 August, 2024

Author: Prithviraj K. Chavan

Bench: Revati Mohite Dere, Prithviraj K. Chavan

                                                                     13-WP-ST-16488-2024.doc


               Shailaja


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CRIMINAL APPELLATE JURISDICTION

                                 WRIT PETITION [STAMP] NO.16488 OF 2024


               Khusruddin Ansari                            ]       Petitioner
                    Vs.
               The State of Maharashtra and others          ]       Respondents

                                              .....

Ms. Gayatri Singh, Senior Advocate i/b Mr. Vijay Hiremath and Mr. Swaraj Jadhav, for Petitioner.

Mr. V.B. Konde-Deshmukh, for Respondent-State.

.....

CORAM : REVATI MOHITE DERE & PRITHVIRAJ K. CHAVAN, J.J.

DATE : 12 th August, 2024.

P.C:

1. Learned Senior Counsel appearing for the petitioner submits

that despite it being mandatory to furnish medical papers to the

family of the patient/patient, the Hospital Authorities had failed to

supply/furnish medical papers to the petitioner after the demise of

the petitioner's wife.

2. Learned Senior Counsel has tendered compilation of the

judgments, which make it mandatory for the Hospital Authorities,

SHAILAJA Digitally signed by SHAILAJA 1 of 2 SHRIKANT HALKUDE SHRIKANT Date: 2024.08.13 14:35:13 HALKUDE +0530

13-WP-ST-16488-2024.doc

to furnish medical papers. The said compilation is taken on record

and copy thereof is served on the learned Additional Public

Prosecutor.

3. Mr. Konde-Deshmukh, learned Addl. P.P. seeks time.

4. On his request, stand over to 14th August, 2024.

5. The concerned officer well versed with the facts of the case

from the Bhandup Police Station to remain present on the next date.

[PRITHVIRAJ K. CHAVAN, J.] [REVATI MOHITE DERE, J.]

2 of 2