Pramod Vasant Belsare And Ors vs Aseem Kumar Gupta And Ors
2024 Latest Caselaw 23643 Bom

Bombay High Court

Pramod Vasant Belsare And Ors vs Aseem Kumar Gupta And Ors on 12 August, 2024

Author: M.S. Sonak

Bench: M.S. Sonak

                                                 38-CP-199-2024.DOCX




                                                            Darshan Patil


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CIVIL APPELLATE JURISDICTION
             CONTEMPT PETITION NO. 199 OF 2024


Pramod Vasant Belsare and Ors.                          ...Petitioners
     Versus
Aseem Kumar Gupta and Ors.                             ...Respondents


Mr Sidheshwar Biradar, for Petitioner.
Mr K B Dighe, for Respondent No.1 (PCMC).
Ms M P Thakur, AGP, for the Respondent-State.
Mr Mangesh Deshpande, Town Planner, ADTP, Pune Branch.


                      CORAM         M.S. Sonak &
                                    Kamal Khata, JJ.

                      DATED:        12th August 2024
PC:-

1. Ms Thakur, learned AGP based on instructions from Mr Mangesh Desphande, Town Planner, ADTP, Pune Branch, who is present in the Court, states that revised demand towards premium under Section 50 of the Maharashtra Regional and Town Planning Act, 1966 (MRTP Act) in the context of the rates as of the date of this Court's order dated 05 September 2023 will be supplied to the petitioners in the next 2 days.

2. Learned counsel for the petitioners had objected to the rate of premium on the ground that such rate was not the rate prevalent on the date of the judgment of this Court.

12th August 2024 38-CP-199-2024.DOCX

3. Learned counsel for the petitioners, on instructions, states that if revised demand based on rates as of 05 September 2023 are furnished, the petitioners will pay the premium as per those rates so that the reservation of the subject land can be deleted.

4. List this matter on 20 August 2024.

                               (Kamal Khata, J)                                     (M.S. Sonak, J)





Signed by: Darshan Patil
Designation: PA To Honourable Judge                       12th August 2024
Date: 12/08/2024 19:50:26