The Ex. Engineer Minor Irrigation Div. ... vs Vishwanath Ganpat Kulklare And Anr
2024 Latest Caselaw 23400 Bom

Bombay High Court

The Ex. Engineer Minor Irrigation Div. ... vs Vishwanath Ganpat Kulklare And Anr on 8 August, 2024

                                -2-
                                                      ca8523.23.odt

       IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                   BENCH AT AURANGABAD

            992 CIVIL APPLICATION NO. 8524 OF 2023
                      IN FAST/33163/2022

The Ex. Engineer Minor Irrigation Div. No. 1
Aurangabad                                     ....Applicant

VERSUS

Vishwanath Ganpat Kulklare
& another                                      .....Respondents

.....
Ms. V. S. Swami, Advocate holding for Mr. M. C. Swami, Advocate for
Applicant.
                             CORAM : S. G. CHAPALGAONKAR, J.

                             DATE      :8th AUGUST, 2024.
PER COURT :


1.          Heard.

2. Issue notice to Respondents, returnable on 03.10.2024.

3. There shall be ad-interim stay to the judgment and award passed by the Reference Court subject to condition that the Appellant deposits entire awarded amount within a period of eight weeks from today.

( S. G. CHAPALGAONKAR) Judge

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