The New India Assurance Company Ltd ... vs Pooja Raju @ Raja Kadam And Ors
2024 Latest Caselaw 23387 Bom

Bombay High Court

The New India Assurance Company Ltd ... vs Pooja Raju @ Raja Kadam And Ors on 8 August, 2024

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                                                        ca8182.24.odt

         IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                     BENCH AT AURANGABAD

              CIVIL APPLICATION NO. 8183 OF 2024 IN
               FIRST APPEAL ST. NO. 21036 OF 2024

The New India Assurance company Ltd.           .. Applicant

versus

Pooja Raju @ Raja Kadam & others               .. Respondents

Mr. A. S. Usmanpurkar, Advocate for the Applicant.


                              CORAM : S. G. CHAPALGAONKAR, J.

DATE :8th AUGUST, 2024. PER COURT :

1. Not on board. Taken on board.

2. Heard Mr. Usmanpurkar, learned counsel for the Applicant.

3. Issue notice to Respondents returnable on 03.10.2024.

4. There shall be ad-interim stay to the judgment and award under challenge subject to condition that applicant deposits entire awarded amount with the Registry of this Court within a period of six weeks from today.

( S. G. CHAPALGAONKAR) Judge

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