Pravinkumar Prabhakarrao Wadikhaye vs The Union Of India, Repre. Thr. ...
2024 Latest Caselaw 22929 Bom

Bombay High Court

Pravinkumar Prabhakarrao Wadikhaye vs The Union Of India, Repre. Thr. ... on 6 August, 2024

Bench: Avinash G. Gharote, M. W. Chandwani

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6685 OF 2023
                              In
                        STAMP NO. OF

 Pravinkumar Prabhakarrao Wadikhaye             ....PETITIONER
            V/S
 The Union Of India, Repre. Thr. Secretary, Dept.
                                             ....RESPONDENT

Of Defence Production, New Delhi And Ors

M. G. BURDE for Petitioner (FOR R 3) for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE SHRI JUSTICE M. W. CHANDWANI, JJ DATE : 6th August, 2024 P.C. :

Shri M.G.Burde Adv. for the petitioner. Mrs.Mugdha Chandurkar Adv. for R-3. CLOSED FOR THE JUDGMENT/ORDERS.

( FOR REGISTRAR JUDICIAL )