Managing Director, Maharashtra State ... vs General Secretary, Ahmednagar
2024 Latest Caselaw 22738 Bom

Bombay High Court

Managing Director, Maharashtra State ... vs General Secretary, Ahmednagar on 5 August, 2024

          IN THE JUDICATURE OF HIGH COURT AT BOMBAY
                     BENCH AT AURANGABAD

               29 WRIT PETITION NO. 5343 OF 2015

 Managing Director, Maharashtra State Farming Corporation Ltd. Survey
                         No.270 And Another
                               VERSUS
                    General Secretary, Ahmednagar
                                  ...
          Advocate for the Petitioner : Mr. Dhorde Vikram R.
            Advocate for Respondent : Mr. Natu Sharad V.
                                  ...

                                 WITH
                    CONT. PETITION NO. 680 OF 2017
                           IN WP/5343/2015

                                WITH
                    WRIT PETITION NO. 5341 OF 2015

                                WITH
                    WRIT PETITION NO. 5369 OF 2015

                                WITH
                    WRIT PETITION NO. 5344 OF 2015

                                   ....

                                 CORAM : ARUN R. PEDNEKER, J.

Dated : August 05, 2024 PER COURT :-

1. Learned Counsel for petitioners seeks time. At his request stand

over to 02/09/2024.

2. Learned Counsel appearing for respondent has placed on record the

Judgment of Hon'ble Supreme Court in case of State of Punjab and

Others vs. Jagjit Singh and Others, reported in (2017) 1 Supreme

Court Cases 148. He submit that in view of paragraphs No.43, 44 and

53 of the judgment cited, the issue involved in the present petition is

squarely covered.

29 WP 5343-2015

3. List the matter for hearing on 02/09/2024.

4. Learned Counsel for petitioners to go through the judgment relied

upon by the respondent.

5. Interim relief, if any, to continue till next date.

( ARUN R. PEDNEKER, J. )

vj gawade/-.