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Sakharam Shivram Patade vs Mumbai Port Trust Non Sc/St Employees ...
2024 Latest Caselaw 22736 Bom

Citation : 2024 Latest Caselaw 22736 Bom
Judgement Date : 5 August, 2024

Bombay High Court

Sakharam Shivram Patade vs Mumbai Port Trust Non Sc/St Employees ... on 5 August, 2024

Author: M.M. Sathaye

Bench: Nitin Jamdar, M.M. Sathaye

JPP                                 1              43. CONPW 17.21.doc


   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      ORDINARY ORIGINAL CIVIL JURISDICTION

              CONTEMPT PETITION NO. 17 OF 2021
                            in
               WRIT PETITION NO. 1164 OF 2012

Mumbai Port Trust Non SC/ST
Employees Association and Anr.                 ... Petitioners

      V/s.

The Board of Trustees of Mumbai
Port Trust Mumbai Port Trust and Ors.          ... Respondents

                        with
      INTERIM APPLICATION (L) NO. 13244 OF 2022
                         in
         CONTEMPT PETITION NO. 17 OF 2021

Sakharam Shivram Patade                        ... Applicant

      V/s.

Mumbai Port Trust Non SC/ST
Employees Association and Ors.                 ... Respondents

Mr. V.Y. Sanglikar for the Petitioner
Ms. Nima Motiwalla with Ms. Anjali Katicha i/b. Motiwalla & Co.
for the Respondent Nos. 1 to 3
Mr. Sachi Patil i/b. Mr. Y.S. Bhate for UOI in WP 1164/12

                                  CORAM : NITIN JAMDAR &
                                         M.M. SATHAYE, JJ.

DATE : 05 AUGUST 2024

JPP 2 43. CONPW 17.21.doc

P.C. :-

The learned Counsel appears for Respondent No.1. As of today, we are not issuing a notice to Respondent Nos. 2 and 3 who have been joined by name to enable the learned Counsel for Respondent No.1 to examine the judgment of this Court in Writ Petition No. 1164 of 2012 and take necessary corrective action, if required.

2. Stand over to 2 September 2024.

3. If the response of Respondent No.1 is not found to be satisfactory, the Court may consider issuing notice to Respondent Nos. 2 and 3.

M.M. SATHAYE, J. NITIN JAMDAR, J.

 
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