Vardhman Developers Ltd vs Orbit Corporation Ltd. And 5 Ors
2024 Latest Caselaw 22730 Bom

Bombay High Court

Vardhman Developers Ltd vs Orbit Corporation Ltd. And 5 Ors on 5 August, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                   54-CONP-70-2017.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                       CONTEMPT PETITION NO. 70 OF 2017
                                     IN
                       CHAMBER SUMMONS NO. 86 OF 2018

 VARDHMAN DEVELOPERS LTD.                                    )...PETITIONER
          V/s.
 ORBIT CORPORATION LTD. AND OTHERS                           )...RESPONDENTS

 Ms.Neuty Thakkar i/by Mr.Tushar Goradia, Advocate for the Judgment
 Creditor /Decree Holder.
 Mr.Dikshat         Mehra      i/by   Rajani   Associates,     Advocate        for     the
 Respondents.

                                 CORAM         :    ABHAY AHUJA, J.

                                 DATE          :    5th AUGUST 2024

 P.C. :

1. Mentioned out of turn.

2. Both the learned Counsel appearing for the parties submit that

their Counsel are in personal difficulty and that the matter may be

adjourned. The Advocates submit that matters at Serial Nos.55 and 56

also be adjourned. However, they submit that no notice of mentioning

for adjournment has been given to the Official Liquidator.

54-CONP-70-2017.doc

3. Accordingly, the matter at Serial No.54 being Contempt Petition

No.70 of 2017 in Chamber Summons No.86 of 2018 is adjourned to 8th

October 2024.

                                                             (ABHAY AHUJA, J.)




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ARTI    KHATATE
VILAS
KHATATE Date:
        2024.08.05
         18:52:06
         +0530