Smt. Jamila Gulfam Desai And Ors vs Shri. Jamir Abdulmujir Shiledar And Anr
2024 Latest Caselaw 22726 Bom

Bombay High Court

Smt. Jamila Gulfam Desai And Ors vs Shri. Jamir Abdulmujir Shiledar And Anr on 5 August, 2024

Author: Sharmila U. Deshmukh

Bench: Sharmila U. Deshmukh

                                                                               Board Sr.No.:-2

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 FIRST APPEAL NO. 1354 OF 2016

 Smt. Jamila Gulfam Desai And Ors.                     ....APPELLANT
              V/S
 Shri. Jamir Abdulmujir Shiledar And Anr.            ....RESPONDENT

WITH CIVIL APPLICATION IN FA NO. 3829 OF 2016 In First Appeal 1354 OF 2016

Smt. Jamila Gulfam Desai And Ors. ....APPLICANT V/S Shri. Jamir Abdulmujir Shiledar And Anr. ....RESPONDENT

Mr. M. G. Bagkar i/b Mr. Ajit M. Savagave for Appellant Mr. Kuldeep Nikam a/w Mr. Prasad Avhad a/w Mr. D. M. Latpate for Respondents

CORAM : HON'BLE JUSTICE SHARMILA U. DESHMUKH J DATE : 5th August, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )