National Insurance Company Ltd Through ... vs Rajendra @ Rajiv @ Raju S/O Nagorao Garad ...
2024 Latest Caselaw 22161 Bom

Bombay High Court

National Insurance Company Ltd Through ... vs Rajendra @ Rajiv @ Raju S/O Nagorao Garad ... on 1 August, 2024

                                 (1)                    4ca7499.24

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    BENCH AT AURANGABAD

              4 CIVIL APPLICATION NO. 7499 OF 2024
                        IN FAST/15670/2024
                               AND
                CIVIL APPLICATION NO. 7500 OF 2024
                         IN FAST/15670/2024

        NATIONAL INSURANCE COMPANY LTD THROUGH ITS
                    DIVISIONAL MANAGER
                                           ....Applicant
                           VERSUS

RAJENDRA @ RAJIV @ RAJU S/O NAGORAO GARAD AND ORS
                                     .....Respondents

Mr. V. R. Mundada, Advocate for the applicant

                     CORAM : KISHORE C. SANT, J.

DATE : 01st AUGUST, 2024 P. C.

1. Issue notice to the respondents, returnable on 26-09- 2024.

2. Till the next date, in CA/7500/2024 there shall be stay to the impugned judgment and order dated 05-01-2024 subject to depositing of the entire amount as per award alongwith interest in the office of this court within eight weeks.

[KISHORE C. SANT, J.]

VishalK/4ca7499.24

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