Aakash Dhanista Construction Pvt.Ltd vs The State Of Maharashtra And 6 Ors
2024 Latest Caselaw 22117 Bom

Bombay High Court

Aakash Dhanista Construction Pvt.Ltd vs The State Of Maharashtra And 6 Ors on 1 August, 2024

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                                                                                     2-OSWP-2448-2015+.doc



                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            ORDINARY ORIGINAL CIVIL JURISDICTION
                                                WRIT PETITION NO. 2448 OF 2015
                           Aakash Dhanista Construction Pvt. Ltd.                              ...Petitioner

                                     Versus
                          The State of Maharashtra & Ors                                       ...Respondents

                                                                   WITH
                                              NOTICE OF MOTION NO. 252 OF 2019
                                                                     IN
                                               WRIT PETITION (L) NO. 461 OF 2015

                          Mr. A. Y. Sakhare, Senior Advocate, a/w Sneha Dedhiya, i/b Anil
                          Mishra, Advocates for Petitioner.
                          Mr. Akshay G. Patkar, AGP for State-Respondent.
                          Mr. Yogesh Patil a/w Vivek B. Rane, i/b Vijay Patil, Advocates for
                          Respondent No.2-SRA in WP/461/2015.
                          Mr. Jagdish G. Aradwad (Reddy), Advocate for Respondent No.5
                          in WP/2448/2015.
                          Mr. Karl Tamboly a/w Hrushi Narvekar, Cyrus Jal, Jenifer
                          Mogrelia & Khushi Dhanesha, i/b Vashi & Vashi, Advocates for
                          Respondent No.6 in WP/2448/2015 & NMW/252/2019.
                          Mr. Tanaji Chavan, (Chief Promoter), Mr. Wasiulla Ansari
                          (Secretary), Mr. Ramdas Wadekar (Society Member) & Mr.
                          Suniel Bander (Society Member) Members of Respondent No.6-
                          Society were present.


                                           CORAM          : G. S. KULKARNI &
                                                              SOMASEKHAR SUNDARESAN, JJ.

Digitally signed by DATE : AUGUST 01, 2024 ASHWINI ASHWINI JANARDAN JANARDAN VALLAKATI VALLAKATI Date:

2024.08.02 17:58:11 +0530

August 01, 2024 Ashwini Vallakati

2-OSWP-2448-2015+.doc

PC :

1. Heard learned Counsel for the parties. Reserved for

judgment.

[ SOMASEKHAR SUNDARESAN, J.] [ G. S. KULKARNI, J.]

August 01, 2024 Ashwini Vallakati