Urban Infrastructure Venture ... vs Neelkanth Soham Developers ...
2023 Latest Caselaw 9961 Bom

                                  3. IA 2189-20 IN SJ 51-14 @ IA 2185-20 in SJ 54-14.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               ORDINARY ORIGINAL CIVIL JURISDICTION

                 INTERIM APPLICATION NO. 2189 OF 2020
                                  IN
                SUMMONS FOR JUDGMENT NO. 51 OF 2014
                                WITH
                 INTERIM APPLICATION NO. 2185 OF 2020
                                  IN
                SUMMONS FOR JUDGMENT NO. 54 OF 2014
                                WITH
                 INTERIM APPLICATION NO. 2187 OF 2020
                                  IN
                SUMMONS FOR JUDGMENT NO. 53 OF 2014

Urban Infrastructure Venture Capital Ltd.                     ...Applicant
     V/s.
Neelkanth Soham Developers Pvt. Ltd. & Ors.                   ...Respondents

Mr. Shyam Mehta, Sr. Advocate with Mr. Aditya Bapat, Mr. A.
Pereira, Ms. M. Bandukwala, Mr. H. Bhat for Applicant/Plaintiff.

Mr. Dinyar Madom, Sr. Advocate with Mr. J. S. Kini, Mr. Aum Kini
i/b Ms. Sapna Krishnappa for Respondents No. 2 to 7 in all
Interim Applications.

Mr. Gaurav Joshi, Sr. Advocate with Mr. Kazan Shroff, Mr. Murtuza
Federal, Ms. Rashne Mulla Feroze, Mr. Aaroha Kulkarni and Mr.
Nikhil Jalan i/b Federal & Co. for Respondent No. 1/Defendant
No.1 in Interim Application No. 2185/20 in SJ 54/14 in COMSS
63/14.

                     CORAM    :     ABHAY AHUJA, J.

DATE : 26th SEPTEMBER 2023

Nikita Gadgil 1/2

3. IA 2189-20 IN SJ 51-14 @ IA 2185-20 in SJ 54-14.doc

P.C. :

1. Mentioned out of turn.

2. At the joint request of the learned Counsel for the parties,

list on 11th and 12th September, 2023 at 2.30 p.m.

3. Written submissions be filed by the next date with copy to

other side.

(ABHAY AHUJA, J.)

Nikita Gadgil 2/2

Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 26/09/2023 18:09:21