National Commodity Clearing Ltd ... vs Kunjal Trade Commodities Llp And 4 ...
2023 Latest Caselaw 9955 Bom

                          1 & 2.SJ 22-20 in COMSS 32-20 @ SJ 23-20 in COMSS 81-20.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               ORDINARY ORIGINAL CIVIL JURISDICTION

                SUMMONS FOR JUDGMENT NO. 22 OF 2020
                                IN
                   COMMERCIAL SUIT NO. 32 OF 2020

National Commodity Clearing Ltd. (NCCL)      ...Plaintiff
      V/s.
Dita Comtrade Ltd.                           ...Respondent
                             AND
           SUMMONS FOR JUDGMENT NO. 23 OF 2020
                              IN
              COMMERCIAL SUIT NO. 81 OF 2020

National Commodity Clearing Ltd. (NCCL)                          ...Plaintiff
     V/s.
Kunjal Trade Commodities LLP and Ors.                            ...Respondents

Mr. Kevic Setalvad,Senior Advocate with Mr. Jehaan Lalkaka,Mr.
Mihir Mody, Mr. Dhaval Patil and Ms. Shirly Mody i/b M/s K.
Ashar & Com for plaintiff in COMSS 32/20 and COMSS 81/20.

Mr. P. N. Modi, Senior Advocate with Ms. Kalpana Desai and Mr.
Keyur Shah i/b Mr. Prakash Shah for Defendant in SJ 22/20.

Mr.Zal Andhyarujina, Senior Advocate with Ms. Akansha Agarwal,
Mr. Sandeep Rebari i/b M/s Singh and Singh Malhotra and Hegde
for Defendants iin SJ 23/20.

                     CORAM       :       ABHAY AHUJA, J.

                     DATE        :       26th SEPTEMBER 2023




Nikita Gadgil                                                       1/2

1 & 2.SJ 22-20 in COMSS 32-20 @ SJ 23-20 in COMSS 81-20.doc

P.C. :

. Matter has been substantially argued by Mr. Kevic Setalwad,

learned Senior Counsel on behalf of the plaintiff. For learned

Senior Counsel to conclude his arguments, list on 4th October,

2023 at 12.00 noon.

(ABHAY AHUJA, J.)

Nikita Gadgil 2/2

Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 26/09/2023 18:07:34