Ultra Media And Entertainment ... vs Digitainment India Private ...
2023 Latest Caselaw 9903 Bom

                                                                                        20-SJ-18-2017.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                                SUMMONS FOR JUDGMENT NO.18 OF 2017
                                                               IN
                                               COMMERCIAL SUMMARY SUIT NO.383 OF 2016

                               ULTRA MEDIA AND ENTERTAINMENT PVT.                 )
                               LIMITED AND ANOTHER                                )...PLAINTIFFS

                                        V/s.

                               DIGITAINMENT INDIA PRIVATE LIMITED                 )
                               AND OTHERS                                         )...DEFENDANTS

                               Mr.Jash Gandhi i/by Dua Associates, Advocate for the Plaintiffs.
                               None for the Defendants.

                                                          CORAM       :     ABHAY AHUJA, J.

                                                          DATE        :     25th SEPTEMBER 2023

                               P.C. :

1. None for the Defendants. Mr.Jash Gandhi, learned Counsel,

appears for the Plaintiffs and seeks time. List on 4th October 2023.

2. It is made clear that if none appears for the Defendants on the

next date, this Court will hear the Plaintiffs and pass appropriate

orders.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 25/09/2023 17:51:58