Shri.Bhaskar Walku Meher vs State Of Maharashtra
2023 Latest Caselaw 9900 Bom

                                                                                   Board Sr.No.:-5

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                CONT. PETITION NO. 314 OF 2023
                              In
                 WRIT PETITION 1176 OF 2020

 Shri.bhaskar Walku Meher                                  ....PETITIONER
             V/S
 State Of Maharashtra                                    ....RESPONDENT

Adv Prathamesh Bhargude a/w Adv Sharad Dhore a/w AdvSumit Sonare for Petitioner Mr. A.I.Patel, Addl.GP and Ms. M.S.Bane, AGP forState/Respdt.

Sr. Adv G.S.Godbole a/w Adv Ashwini B Jadhav i/b AdvAbhijit Patil for Respondent No.2

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 25th September, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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