Haji Ali Rewa Premises ... vs Bindu S. Mewar
2023 Latest Caselaw 9829 Bom

                                                                        41. SJL 31963-22 in COMSS 4-22.doc


                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              ORDINARY ORIGINAL CIVIL JURISDICTION

                                         SUMMONS FOR JUDGMENT (L) NO. 31963 OF 2022
                                                           IN
                                           COMMERCIAL SUMMARY SUIT NO. 4 OF 2022

                               Haji Ali Rewa Premises Co-Op.
                               Society Ltd.                                 ...Plaintiff
                                     V/s.
                               Bindu S. Mewar                               ...Defendant

                               Ms. Sapna Rachure with Ms. Neha Achliya and Mr. Ketan Mutha
                               for the plaintiff.
                               Mr. Uttam S. Rane, for the Defendant.

                                                  CORAM      :   ABHAY AHUJA, J.

DATE : 21st SEPTEMBER, 2023 P.C. :

. When the matter is called out, learned Counsel for the

parties request some accommodation in the matter. Accordingly,

list on 19th October, 2023.

(ABHAY AHUJA, J.)

Nikita Gadgil 1/1

Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 22/09/2023 17:08:21