Agarwal Associate And Agencies ... vs Vinay Fabrics Pvt. Ltd
2023 Latest Caselaw 9825 Bom

1                          36 ia 724-23 with sjl 6727-23 with ial 32073-22 in comss 15-22-os.doc


                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION

                          COMMERCIAL SUMMARY SUIT NO.15 OF 2022
                                            WITH
                            INTERIM APPLICATION NO.724 OF 2023
                                             IN
                        SUMMONS FOR JUDGMENT (L) NO.6727 OF 2023
                                            WITH
                         INTERIM APPLICATION (L) NO.32073 OF 2023
                                             IN
                          COMMERCIAL SUMMARY SUIT NO.15 OF 2022

Agarwal Associate and Agencies and anr.                            ... Plaintiffs/Applicants
       Vs.
Vinay Fabrics Private Limited                                      ... Defendant

                                                 -------

Mr.Mittal Munoth, Advocate for the Plaintiffs/Applicants.
Mr.Shadad Khan with Mr.Vaibhav Kamble i/by M/s A & G Legal Associates,
Advocate for the Defendant.

                                                 -------

                            CORAM :         ABHAY AHUJA, J.

                            DATE :          21 SEPTEMBER, 2023.
P.C. :

1. When the matter is called out, both the learned counsel tender across

the Bar an order dated 26th July, 2023 of the Hon'ble Shri Justice Kamal Khata

submitting that the arguments have been concluded and judgment/order is

reserved. Learned counsel submit that on 22 nd August, 2023, when this matter

was listed before this court, the said order dated 26 th July, 2023 had not been

uploaded and therefore, they had sought time of this court on 22 nd August, 2023

and that is how this matter is listed today.

    Priya R. Soparkar                                                                        1 of 2
                                2                        36 ia 724-23 with sjl 6727-23 with ial 32073-22 in comss 15-22-os.doc

2. Accordingly, in view of the order dated 26 th July, 2023 of the Hon'ble Shri

Justice Kamal Khata, remove this matter from board.

                                                                                         (ABHAY AHUJA, J.)




                                   Priya R. Soparkar                                                                      2 of 2


Signed by: Priya Soparkar
Designation: PA To Honourable Judge
Date: 21/09/2023 18:37:42