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Santosh Jitendra Kshirsagar vs Superintending Engineer, ...
2023 Latest Caselaw 9748 Bom

Citation : 2023 Latest Caselaw 9748 Bom
Judgement Date : 15 September, 2023

Bombay High Court
Santosh Jitendra Kshirsagar vs Superintending Engineer, ... on 15 September, 2023
Bench: Avinash G. Gharote, Urmila Sachin Phalke
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6599 OF 2018

 Santosh Jitendra Kshirsagar                   ....PETITIONER
              V/S
 Superintending Engineer, Maharashtra State ....RESPONDENT

Electricity Distribution, Co. Ltd, Washim And Others

M. V. MOHOKAR for Petitioner SHRIDHAR VASUDEO PUROHIT for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 15th September, 2023 P.C. :

CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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