Sana W/O. Ibrahim Tamboli vs The State Of Maharashtra And ...
2023 Latest Caselaw 9740 Bom

2023:BHC-AUG:20177-DB


                                                                                       620.2023WP
                                                       -1-


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       BENCH AT AURANGABAD

                             948 CRIMINAL WRIT PETITION NO.620 OF 2023

                                    SANA W/O. IBRAHIM TAMBOLI
                                                  VERSUS
                             THE STATE OF MAHARASHTRA AND OTHERS
                                                       ...
                              Advocate for Petitioner : Mr.Pathan Hamzakhan I.
                              APP for Respondent/State : Mrs.V.N. Patil Jadhav
                                                       .....

                                                CORAM : R.G. AVACHAT AND
                                                        SANJAY A. DESHMUKH, JJ.

DATED : 15th SEPTEMBER, 2023.

PER COURT :-

1. This petition has been filed for direction to the concerned

Police Station to make further investigation.

2. In view of the judgment in the case of Vinubhai Haribhai

Malaviya Vs. State of Gujarat reported in 2020 Cri. L.J. 472 (SC),

the petitioner can very well approach the Court seized of the matter

and urge for further investigation.

3. The petition stands disposed of.

4. Needless to mention, if such application is preferred, the

same would be decided on its own merits.

(SANJAY A. DESHMUKH, J.) (R.G. AVACHAT, J.)

sga/