Toucan Agro And Developers ... vs D. L. Sadhashiv Reddy And Ors
2023 Latest Caselaw 9659 Bom

                                                                    19-COMSS-159-2015-43-COMSS-174-2015.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                             COMMERCIAL SUMMARY SUIT NO.159 OF 2015
                               TOUCAN AGRO AND DEVELOPERS                             )
                               PRIVATE LIMITED                                        )...PLAINTIFF
                                    V/s.
                               E. NAGARATHNAMMA                                       )...DEFENDANT
                                                            WITH
                                             COMMERCIAL SUMMARY SUIT NO.174 OF 2015
                               TOUCAN AGRO AND DEVELOPERS                             )
                               PRIVATE LIMITED                                        )...PLAINTIFF
                                     V/s.
                               D.L. SADHASHIV REDDY AND ORS.                          )...DEFENDANTS

                               Mr. Rajendra Singh Saluja with Mr. Arshad Khan, Advocate for the
                               Plaintiff
                                                           CORAM         :     ABHAY AHUJA, J.

                                                           DATE          :     13th SEPTEMBER 2023
                               P.C. :

1. Mr.Saluja, learned Counsel, appears for the Plaintiff and

informs the court that against the order passed in summons for

judgment, an appeal was preferred which has been dismissed,

and accordingly, these matters be listed for ex-parte decree.

2. List both these matters on 23rd October 2023 at 4.00 p.m.

3. Let the affidavit of evidence along with compilation of

documents be filed in advance.

                                                                               (ABHAY AHUJA, J.)


                               avk                                                                    1/1
Signed by: Mrs.Arti V. Khatate

Designation: PS To Honourable Judge Date: 14/09/2023 10:38:46