Gawde Constructions Pvt. Ld vs Matoshree Engineers And ...
2023 Latest Caselaw 9657 Bom

                                                                                          2-comss-7-2023.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                               COMMERCIAL SUMMARY SUIT NO.7 OF 2023


                               GAWDE CONSTRUCTIONS PVT. LTD                         )...PLAINTIFF

                                        V/s.
                               MATOSHREE ENGINEERS AND DEVELOPERS                   )...DEFENDANT

                               Mr. Rahul Soman with Mr. Suyesh More, Advocate for the Plaintiff.

                                                           CORAM        :     ABHAY AHUJA, J.

                                                           DATE         :     13th SEPTEMBER 2023

                               P.C. :

1. Mr. Rahul Soman, learned Counsel for the Plaintiff has filed

additional affidavit with respect to Bankers Book Certificate dated 26 th

July, 2023. However, he submits that the originals have not been

annexed to the Application as the same is under his custody and he will

produce when the Court seeks to verify the same. Learned Counsel also

seeks some time to furnish further judgments.

2. Accordingly, list this matter on 5th October, 2023 at 02:30 p.m.

(ABHAY AHUJA, J.)

ksg 1/1 Signed by: Kiran S. Ghuge Designation: PA To Honourable Judge Date: 13/09/2023 20:14:44