Ramesh Ganeshlal Kasliwal And Ors vs Babasaheb Rambhau Surule Thr His ...
2023 Latest Caselaw 9606 Bom

                                     1                             937-SA-271-19.odt




          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD


                       SECOND APPEAL NO.271 OF 2019
                      WITH CA/2189/2021 IN SA/271/2019
                      WITH CA/5753/2019 IN SA/271/2019
                              WITH AO/56/2022
                      WITH CA/13312/2022 IN AO/56/2022

            RAMESH GANESHLAL KASLIWAL AND OTHERS
                              VERSUS
       JANARDHAN RAMBHAU SURULE DECEASED THROUGH LRS
             SANTOSH JANARDHAN SURULE AND OTHERS
                                  ...
             Advocate for Appellants : Mr. Ajit D. Kasliwal
        Advocate for Respondents : Mr. V. D. Khivsara alongwith
                                    Mr. D. L.Khivsara
                                  ...

                                         CORAM :        S. G. MEHARE, J.

                                         DATE       : 12-09-2023

PER COURT :-

1. The learned counsel for the appellants states that the

impugned judgment was passed by me; hence, not before me.

2. Remove from board.

3. Matters be listed before the appropriate Court.

4. Interim order to continue till then.

( S. G. MEHARE ) JUDGE

rrd