Babulalji Siremalji Maradia vs Sayed Nurulla Quadri And 4 Ors
2023 Latest Caselaw 9596 Bom

                                                                                        32-SJ(L)-18872-2022.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                           SUMMONS FOR JUDGMENT (L) NO.18872 OF 2022
                                                             IN
                                             COMMERCIAL SUMMARY SUIT NO.29 OF 2022
                               R. BABULALJI SIREMALJI MARADIA                 )...PLAINTIFF

                                        V/s.
                               MR.SAYED NURULLA QUADRI AND ORS. )...DEFENDANTS

                               Mr.Amit Mehta and Mr.Hitesh Mishra i/by Amit Mehta, Advocate for
                               the Plaintiff.
                               Mr.Tarang Jagtiani i/by Jhangiani, Narula & Associates, Advocate for
                               the Defendants.

                                                           CORAM        :     ABHAY AHUJA, J.

DATE : 12th SEPTEMBER 2023

P.C. :

1. List on 5th October 2023, at the request of the learned Counsel

for the parties, under the caption "For hearing".

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 12/09/2023 19:23:11