P.D. Associates And 2 Ors vs Mayfair Maru Developers And 2 Ors
2023 Latest Caselaw 9524 Bom

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                                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                                        SUMMONS FOR JUDGMENT NO.14 OF 2022
                                                                        IN
                                                       COMMERCIAL SUMMARY SUIT NO.67 OF 2021

                               P.D. Associates and ors.                        ... Plaintiffs
                                      Vs.
                               Mayfair Maru Developers and ors.                ... Defendants

                                                                            -------

                               Mr.M.Khan with Mr.Chirag Sancheti i/by M/s Bulwark Solicitors, Advocates for
                               the Plaintiffs.
                               Ms.Sneha Patil i/by M/s Maniar Srivastava Associates, Advocate for the
                               Defendants No.1 and 2.

                                                                         -------
                                                          CORAM :    ABHAY AHUJA, J.

                                                          DATE :     11 SEPTEMBER, 2023.


                               P.C. :

1. At the joint request of the learned counsel for the parties who seek some

time submitting that the parties are exploring the possibility of settlement, list

on 10th October, 2023.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1

Signed by: Priya Soparkar Designation: PA To Honourable Judge Date: 11/09/2023 17:50:06