Manohar S/O K. Jegatheesan vs The State Of Maha., Thr. Principal ...
2023 Latest Caselaw 9471 Bom

Citation : 2023 Latest Caselaw 9471 Bom
Judgement Date : 8 September, 2023

Bombay High Court

Manohar S/O K. Jegatheesan vs The State Of Maha., Thr. Principal ... on 8 September, 2023

Bench: Avinash G. Gharote, Urmila Sachin Phalke

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7047 OF 2022
                              In
                        STAMP NO. OF

 Manohar S/o K. Jegatheesan                       ....PETITIONER
             V/S
 The State Of Maha., Thr. Principal Secretary, ....RESPONDENT

Higher And Technical Edu. And Empl. Dept. Mumbai

THOMBRE NARENDRA DEODATTA for Petitioner for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 8th September, 2023 P.C. :