National Commodity Clearing Ltd. ... vs Dita Comtrade Ltd
2023 Latest Caselaw 9468 Bom

                               1                       2 sj 22-20 in comss 32-20 and 3 sj 23-20 in comss 81-20-os.doc


                                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                           ORDINARY ORIGINAL CIVIL JURISDICTION

                                                         SUMMONS FOR JUDGMENT NO.22 OF 2020
                                                                         IN
                                                        COMMERCIAL SUMMARY SUIT NO.32 OF 2020

                               National Commodity Clearing Limited (NCCL)      ... Plaintiff
                                     Vs.
                               DITA Comtrade Limited                           ... Defendant
                                                                  AND
                                              SUMMONS FOR JUDGMENT NO.23 OF 2020
                                                                   IN
                                             COMMERCIAL SUMMARY SUIT NO.81 OF 2020

                               National Commodity Clearing Limited (NCCL)                                  ... Plaintiff
                                      Vs.
                               Kunjal Trade Commodities LLP and ors.                                       ... Defendants

                                                                    -------
                               Mr.Kevic Setalvad, Senior Advocate with Mr.Jehaan Lalkaka, Mr.Mihir Mody, Mr.
                               Dhaval Patil and Ms.Shirly Mody M/s K. Ashar and Company, Advocates for the
                               Plaintiff in COMSS No.32 of 2020.
                               Mr.P.N.Modi, Senior Advocate with Ms.Kalpana Desai and Mr.Keyur Shah,
                               Advocates for the Defendant in SJ 22 of 2020.
                               Mr.Zal Andhyarujina, Senior Advocate with Ms.Ravina Rajpal, Ms.Akansha
                               Agarwal, Mr.Sandeep Rebari, Ms.Arci Gale i/by M/s Singh and Singh Malhotra
                               and Hegde, Advocates for the Defendants in SJ No. 23 of 2020.
                                                                    -------
                                                   CORAM :      ABHAY AHUJA, J.

                                                   DATE :       08 SEPTEMBER, 2023.
                               P.C. :

1. These matters have been argued by Mr.Kevic Setalvad, learned senior

counsel for the Plaintiff, at considerable length.

2. List for continued hearing on 12th September, 2023 at 2.30 p.m. as well

as on 21st September, 2023.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1

Signed by: Priya Soparkar Designation: PA To Honourable Judge Date: 08/09/2023 21:23:24