National Traders Through Its ... vs The State Of Maharashtra Through ...
2023 Latest Caselaw 9449 Bom

                                       1

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    BENCH AT AURANGABAD

                   929 WRIT PETITION NO. 12798 OF 2022

                   NATIONAL TRADERS AND ANOTHER
                               VERSUS
              THE STATE OF MAHARASHTRA AND OTHERS
                                   ...
                Advocate for Petitioners : Mr. V.C. Valse
             AGP for Respondent No. 1 : Mr. S.g. Sangale
           Advocate for Respondent Nos. 2 & 3 : Mr. H.V. Patil
                                   ...

                                CORAM      : MANGESH S. PATIL &
                                             SHAILESH P. BRAHME, JJ.

                                DATE       : 07 SEPTEMBER 2023

PER COURT :

Learned Advocate Mr. Valse, submits that he has

instructions to appear on behalf of the petitioners and would file

Vakilpatra.

2. In view of that appearance of Mr. Tukaram M. Venjane,

learned Advocate stands discharged.

3. Arguments heard.

4. Closed for judgment / order.

[ SHAILESH P. BRAHME, J. ] [ MANGESH S. PATIL, J. ]

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