Shweta D/O Vijay Maliye vs District Caste Certificate ...
2023 Latest Caselaw 9402 Bom

Citation : 2023 Latest Caselaw 9402 Bom
Judgement Date : 6 September, 2023

Bombay High Court

Shweta D/O Vijay Maliye vs District Caste Certificate ... on 6 September, 2023

Bench: Avinash G. Gharote, Urmila Sachin Phalke

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7257 OF 2022
                              In
                        STAMP NO. OF

 Shweta D/o Vijay Maliye                          ....PETITIONER
              V/S
 District Caste Certificate Scrutiny Committee,....RESPONDENT

Akola Thr. Member/ Secretary, Akola

ANKUSH M. TIRUKH for Petitioner for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 6th September, 2023 P.C. :