Cholamandalam Ms General ... vs Bajirao Ambarnath Gavand And Ors
2023 Latest Caselaw 9399 Bom

                                        17_ia_1790 &1789_2.odt

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION

               INTERIM APPLICATION NO.1790 OF 2023
                              WITH
               INTERIM APPLICATION NO.1789 OF 2023
                               IN
              FIRST APPEAL (STAMP) NO.20983 OF 2022

Cholamandalam MS General
Insurance Company Ltd.                           ...Applicants
                Versus
Bajirao Ambarnath Gavand and Ors.             ...Respondents
                              ...
Ms Gargee Warunjikar i/b. Mr.           Nitesh    Bhutekar       for   the
Applicants/Appellant.


                           CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED: 6th SEPTEMBER, 2023.

P. C. :-

INTERIM APPLICATION NO.1790 OF 2023:-

1. Learned counsel for the Applicant states that the entire

compensation as per the impugned Judgment and Award dated

21/01/2022 passed by the Member, Claims Tribunal,Raigad-Alibag in

Claim Application No.145 of 2015 has been deposited before the

Claims Tribunal, Raigad-Alibag.

2. In the light of the said statement, execution and

Megha 1/2 17_ia_1790 &1789_2.odt

implementation of the impugned Judgment is stayed pending hearing

of the appeal.

3. The application stands disposed of.

INTERIM APPLICATION NO.1789 OF 2023:-

4. Issue notice to the Respondents, returnable on

03/10/2023. Private service is permitted.

(SMT. ANUJA PRABHUDESSAI, J.)

Signed by: Megha S. Parab Designation: PA To HonourableMegha Judge 2/2 Date: 07/09/2023 19:30:38