Rinku Kalpesh Shah And Anr vs Vishal H. Gandhi And 2 Ors
2023 Latest Caselaw 9327 Bom

                                                                                      5-SS-5-2021.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                                   SUMMARY SUIT NO.5 OF 2021
                                                              WITH
                                              SUMMONS FOR JUDGMENT NO.17 OF 2022
                                                               IN
                                                   SUMMARY SUIT NO.5 OF 2021
                                                              WITH
                                             INTERIM APPLICATION (L) NO.11354 OF 2021
                                                               IN
                                                   SUMMARY SUIT NO.5 OF 2021
                               RINKU KALPESH SHAH AND ANR.                     )...PLAINTIFFS
                                    V/s.
                               VISHAL H. GANDHI AND ORS.                       )...DEFENDANTS

                               Mr.Kunal Bhanage a/w. Mr.Vikas Pandey a/w. Mr.Mahavir Deshlehra
                               i/by M.D.Legal LLP, Advocate for the Plaintiffs.
                               Ms.Karishni Khanna a/w. Mr.Pratik Jani, Mr.Prince Vaishnav i/by Prime
                               Legem, Advocate for the Defendants no.2 and 3.

                                                        CORAM       :    ABHAY AHUJA, J.

                                                        DATE        :    5th SEPTEMBER 2023
                               P.C. :

1. Pursuant to the order dated 28th August 2023 of this Court,

learned Counsel for the Plaintiffs has prepared draft Consent Terms, a

copy whereof has been handed over to the learned Counsel for the

Defendants. Learned Counsel for the Defendants seeks some time to go

through the same and take instructions. Accordingly, list on 12th

September 2023 under the caption 'For settlement / Consent Terms'.

                                                                    (ABHAY AHUJA, J.)

                               avk                                                             1/1
Signed by: Mrs.Arti V. Khatate

Designation: PS To Honourable Judge Date: 05/09/2023 19:54:34