Ramtirth Motiramji Bharne And ... vs State Of Maha., Thr. Secretary, ...
2023 Latest Caselaw 9323 Bom

Citation : 2023 Latest Caselaw 9323 Bom
Judgement Date : 5 September, 2023

Bombay High Court

Ramtirth Motiramji Bharne And ... vs State Of Maha., Thr. Secretary, ... on 5 September, 2023

Bench: Avinash G. Gharote, Urmila Sachin Phalke

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4515 OF 2022
                              In
                        STAMP NO. OF

 Ramtirth Motiramji Bharne And Others                     ....PETITIONER
            V/S
 State Of Maha., Thr. Secretary, Rural                  ....RESPONDENT

Development, Mumbai And Others

SUNIL VISHWANATH INGOLE for Petitioner (FOR R 5) for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 5th September, 2023 P.C. :