Dhanraj @ Dharmadas Sitaram ... vs State Of Maharashtra
2023 Latest Caselaw 9313 Bom

 NISHA                   Digitally signed by
                         NISHA SANDEEP
 SANDEEP                 CHITNIS
                         Date: 2023.09.07
 CHITNIS                 14:43:12 +0530                                         41-apeal.675.2023.doc


                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CRIMINAL APPELLATE JURISDICTION

                                           CRIMINAL APPEAL NO.675 OF 2023

                Dhanraj @Dharmadas Sitaram Kamble ...Appellant
                     Versus
                The State of Maharashtra          ...Respondent

                Mr. Anush Shetty i/b Dr. Yug Mohit Chaudhry, for the Appellant.

                Ms. P. P. Shinde, A.P.P for the Respondent - State.

                                                  CORAM : REVATI MOHITE DERE &
                                                          GAURI GODSE, JJ.

                                                DATE    :   5th SEPTEMBER 2023
                P.C. :

1. Heard. Admit. Learned APP waives notice on behalf of the

respondent-State.

2. Since the Judgment is of the year 2015, the preparation of

paper-book is expedited. Thereafter, the aforesaid appeal to be listed

in the category of appeals of 2015.

3. The aforesaid appeal to be tagged along with Criminal

Appeal No.203 of 2023.

GAURI GODSE, J. REVATI MOHITE DERE, J.

N. S. Chitnis                                                                                           1/1