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V.I.D.C.,Thr. Chief Executive ... vs Smt. Anusaya Mahadeo Dhumne And ...
2023 Latest Caselaw 9301 Bom

Citation : 2023 Latest Caselaw 9301 Bom
Judgement Date : 5 September, 2023

Bombay High Court
V.I.D.C.,Thr. Chief Executive ... vs Smt. Anusaya Mahadeo Dhumne And ... on 5 September, 2023
Bench: G. A. Sanap
2023:BHC-NAG:13216


                                                         1                     9 caf 2573.23.odt..odt

                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                NAGPUR BENCH, NAGPUR.

                                   CIVIL APPLICATION NO. 2573 OF 2023
                                                   IN
                                    FIRST APPEAL ST NO. 9949 OF 2023
                    V.I.D.C. through Executive Engineer, Nimna Painganga Project, Yavatmal
                                                     .Vs.
                                   Smt. Anusaya Mahadeo Dhumne and Ors.
         _______________________________________________________________________
        Office Notes, Office Memoranda of Coram,
        appearances, Court's orders of directions Court's or Judge's orders.
         and Registrar's Orders.
                                      Shri Amit M. Kukday,, Advocate for the appellant.
                                      Ms T.H. Udeshi, AGP for respondent Nos. 2 and 3.

                                          CORAM : G.A. SANAP, J.

DATE : 05/09/2023

Heard.

2. Issue notice to the respondents, returnable within seven weeks.

3. Learned AGP waives service of notice on behalf of respondent Nos.2 and 3.

CIVIL APPLICATION NO.2574 OF 2023 Heard learned Advocate for the appellant.

2. Perused the application. The reasons have been stated in the application.

3. In view of the reasons stated in the application, subject to deposit of the entire amount of compensation within eight weeks, there shall be stay to the execution of impugned judgment and award dated 30/08/2021 passed by 2 9 caf 2573.23.odt..odt

2nd Joint Civil Judge, Senior Division Yavatmal in Land Acquisition Case No.4/2015.

4. The application stands disposed of.

(G. A. SANAP, J.)

manisha

Signed by: Mrs. Manisha Shewale Designation: PA To Honourable Judge Date: 06/09/2023 11:40:13

 
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